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[Cites 0, Cited by 2] [Section 12(2)] [Section 12] [Entire Act]

State of Gujarat - Subsection

Section 12(2)(k) in The Gujarat Town Planning and Urban Development Act, 1976

(k)proposals for the reservation of land for the purpose of Union, any State, local authority or any other authority or body established by or under any law for the time being in force;