Section 2(h) in The Information Technology (Procedure and Safeguards for Interception, Monitoring and Decryption of Information) Rules, 2009

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Union of India - Subsection

Section 2(h) in The Information Technology (Procedure and Safeguards for Interception, Monitoring and Decryption of Information) Rules, 2009

(h)decryption direction means a direction issued under rule 3 in which a decryption key holder is directed to

(i)disclose a decryption key; or

(ii)provide decryption assistance in respect of encrypted information;