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[Cites 0, Cited by 0] [Section 39(11)] [Section 39] [Entire Act]

State of Odisha - Subsection

Section 39(11)(a) in Orissa Superior Judicial Service and Orissa Judicial Service Rules, 2007

(a)a gift incident to a public testimonial, books, tapes and other resource materials supplied by publishers on a complementary basis for official use or an invitation to the Judge and the Judge's spouse or guest to attend a bar-related function or an activity devoted to the improvement of the law, the legal system or the administration of justice;