Madhya Pradesh High Court
Swastik vs The State Of Madhya Pradesh on 24 June, 2022
Author: Rajendra Kumar Verma
Bench: Rajendra Kumar Verma
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRA No. 4600 of 2022 (SWASTIK AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 24-06-2022 Shri Praveer Porwal, learned counsel for the appellant.
Shri Hitendra Tripathi, Dy. G.A. appearing on behalf of Advocate General/State prays for and is granted time to produce the case diary and to serve the complainant.
List the matter after two weeks.
(RAJENDRA KUMAR (VERMA)) JUDGE amit Signature Not Verified VerifiedDigitally Digitally signed by SAN AMIT KUMAR Date: 2022.06.26 15:21:09 IST