Allahabad High Court
Jhagru vs Deputy Director Consolidation, Gonda ... on 8 July, 2010
Court No. - 19 Case :- CONSOLIDATION No. - 6084 of 1981 Petitioner :- Jhagru Respondent :- Deputy Director Consolidation, Gonda And Others Petitioner Counsel :- T.N.Gupta,B.L.Shukla,R.A.Upadhaya,Shobhit Mohan Shukla Respondent Counsel :- H.S.Sahai,K.M.Dubey,Shobit Mohan Shukla,Surya Kumar Hon'ble S.C. Chaurasia,J.
None appears on behalf of petitioner. On the illness slip of Sri Surya Kumar, learned counsel for opposite party, case is adjourned.
In the interest of justice, list in the next cause list. Order Date :- 8.7.2010 psd