Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70] [Entire Act] State of Punjab - Subsection Section 70(p) in The Punjab Municipal Act, 1999 (p)co-ordination of all over-ground rights enjoyed by various utility agencies and co-ordination of activities of the agencies concerned with laying and maintenance of underground pipelines, tubes, cables and the like;
