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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Tamilnadu - Subsection

Section 31(9) in Mother Teresa Women's University Act, 1984

(9)The financial estimates of the University prepared the Finance Officer shall be laid before the Finance Committee for consideration and comments. The saidestimates as modified by the Finance Committee shall then be laid before the Executive council for consideration. The Executive Council may accept the modifications made by the Finance Committee.Chapter VI-STATUTES