Gujarat High Court
Vadtal Vasi Shree Laxminarayan Dev ... vs Ajendraprasadji Narendraprasadji ... on 19 September, 2018
Author: Rajesh H.Shukla
Bench: Rajesh H.Shukla
C/SCA/17635/2013 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 17635 of 2013
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VADTAL VASI SHREE LAXMINARAYAN DEV TEMPLE AND ITS
SUBORDINATE TEMPLE
Versus
AJENDRAPRASADJI NARENDRAPRASADJI PANDE
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Appearance:
MR MRUGEN K PUROHIT(1224) for the PETITIONER(s) No. 1
MR SP MAJMUDAR(3456) for the RESPONDENT(s) No. 1
NOTICE NOT RECD BACK(3) for the RESPONDENT(s) No. 5
NOTICE SERVED(4) for the RESPONDENT(s) No. 10,2,3,4,6,8,9
UNSERVED EXPIRED (N)(9) for the RESPONDENT(s) No. 7
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CORAM: HONOURABLE MR.JUSTICE RAJESH H.SHUKLA
Date : 19/09/2018
ORAL ORDER
Learned advocate Shri S.P Majmudar states that learned Senior Counsel Shri Shalin Mehta is appearing and one accommodation may be granted as he is not available and therefore, with consent of learned Senior Counsel Shri S.N Shelat appearing with learned advocate Shri Mrugen Purohit, the matter is adjourned to 11.10.2018.
(RAJESH H.SHUKLA, J) MARY Page 1 of 1