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Bombay High Court

Parle Products Pvt. Ltd vs Parle Agro Pvt. Ltd on 8 January, 2019

Author: S.J. Kathawalla

Bench: S.J. Kathawalla

kpd                                         1    / 1                942-COMIP-27-2009.doc

              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                              IN ITS COMMERCIAL DIVISION
                         COMMERCIAL IP SUIT NO. 27 OF 2009
Parle Products Pvt. Ltd.                               ...        Plaintif
         Versus
Parle Agro Pvt. Ltd.                                   ...        Defendant


Mr. Ramesh Gajria instructed by Gajria and Co. for the Plaintif.
Ms. Sowmya Shrikrishna instructed by Neolegal Associates for the Defendant.


                                       CORAM :   S.J. KATHAWALLA, J.

DATED : 8 th JANUARY, 2019 P.C.:

The Commissioner shall start recording the evidence on day-to-day basis from 21st January, 2019 between 5.00 p.m. to 7.00 p.m. He shall submit his report to this Court on 28th January, 2019. Stand over to 28th January, 2019.
( S.J.KATHAWALLA, J. ) ::: Uploaded on - 10/01/2019 ::: Downloaded on - 10/01/2019 23:43:27 :::