Bombay High Court
Parle Products Pvt. Ltd vs Parle Agro Pvt. Ltd on 8 January, 2019
Author: S.J. Kathawalla
Bench: S.J. Kathawalla
kpd 1 / 1 942-COMIP-27-2009.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
COMMERCIAL IP SUIT NO. 27 OF 2009
Parle Products Pvt. Ltd. ... Plaintif
Versus
Parle Agro Pvt. Ltd. ... Defendant
Mr. Ramesh Gajria instructed by Gajria and Co. for the Plaintif.
Ms. Sowmya Shrikrishna instructed by Neolegal Associates for the Defendant.
CORAM : S.J. KATHAWALLA, J.
DATED : 8 th JANUARY, 2019 P.C.:
The Commissioner shall start recording the evidence on day-to-day basis from 21st January, 2019 between 5.00 p.m. to 7.00 p.m. He shall submit his report to this Court on 28th January, 2019. Stand over to 28th January, 2019.
( S.J.KATHAWALLA, J. ) ::: Uploaded on - 10/01/2019 ::: Downloaded on - 10/01/2019 23:43:27 :::