Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4A] [Entire Act] State of Jammu-Kashmir - Subsection Section 4A(a) in The Salaries and Allowances of the Members of Jammu and Kashmir State Legislature Act, 1960 (a)constituency conveyance allowance at the rate of [sixty thousand rupees] per month;
