Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 19 in The Prisoners Act, 1900 19. -27.[Repealed by the Criminal Law (Removal of Racial Discriminations) Act, 1949 (17 of 1949), section 4 (w.e.f. 6-4-1949).]
