Section 2(2)(iv) in The Cinematograph (Amendment) Act, 2023.

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Union of India - Subsection

Section 2(2)(iv) in The Cinematograph (Amendment) Act, 2023.

(iv)direct the applicant to carry out such excisions or modifications in the film as it may deem necessary before sanctioning the film for public exhibition under clauses (i), (ii) and (iii); or

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Union of India - Subsection

Section 2(2)(iv) in The Cinematograph (Amendment) Act, 2023.