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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(1)(iii) in The U.P. Excise Licences (Tender-Cum-Auction) Rules, 1991

(iii)the basic licence fee, if any, for the shop or the group of shops in figures as well as in words;