Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 129(1f)] [Section 129] [Entire Act]

Union of India - Subsection

Section 129(1f)(ii) in THE FINANCE ACT, 2021

(ii)after clause ( 4), the following clauses shall be inserted, namely:-