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Delhi High Court - Orders

Rajni Devi vs Google India And Others on 20 April, 2023

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                          $~24
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +                                   W.P.(C) 46/2023
                                 RAJNI DEVI                                        ..... Petitioner
                                                     Through:      Mr. Manu Dhama & Mr. Lokesh
                                                                   Kumar Chaudhary, Advocates.
                                                     versus

                                 GOOGLE INDIA AND OTHERS                  ..... Respondent
                                                Through: Ms Mamta R Jha, Mr Rohan Ahuja,
                                                         & Ms Shruttima Ehersa, Adv. for R-
                                                         2. (M: 9899090111)
                                                         SI Himani, PS MS Park.
                                 CORAM:
                                 JUSTICE PRATHIBA M. SINGH
                                          ORDER

% 20.04.2023

1. This hearing has been done through hybrid mode.

2. The Hon'ble Judge is not holding the Court in pre-lunch session.

3. List on 31st July, 2023.

By Order (COURT MASTER) APRIL 20, 2023/dk Signature Not Verified Digitally Signed By:RAHUL Signing Date:24.04.2023 18:42:59