Delhi High Court - Orders
Rajni Devi vs Google India And Others on 20 April, 2023
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~24
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 46/2023
RAJNI DEVI ..... Petitioner
Through: Mr. Manu Dhama & Mr. Lokesh
Kumar Chaudhary, Advocates.
versus
GOOGLE INDIA AND OTHERS ..... Respondent
Through: Ms Mamta R Jha, Mr Rohan Ahuja,
& Ms Shruttima Ehersa, Adv. for R-
2. (M: 9899090111)
SI Himani, PS MS Park.
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 20.04.2023
1. This hearing has been done through hybrid mode.
2. The Hon'ble Judge is not holding the Court in pre-lunch session.
3. List on 31st July, 2023.
By Order (COURT MASTER) APRIL 20, 2023/dk Signature Not Verified Digitally Signed By:RAHUL Signing Date:24.04.2023 18:42:59