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State of Odisha - Section

Section 14 in The Orissa Local Fund Service Rules, 1975

14.

Service Books and Confidential Character Rolls of employees in the service shall be maintained by the concerned Municipality and the same shall be transmitted to another Municipality when the incumbents are transferred to that Municipality. Duplicate copies of Service Book and Confidential Character Rolls of all employees of the service shall be maintained.Chapter-V Retirement benefits