Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 15 in The Commissioners Offices Ministerial Service Rules, 1980

15. Procedure for direct recruitment to post of Junior Assistant, grade II.

- Subject to the provisions of rule 5, direct recruitment to the post of Junior Assistant, Grade II shall be made in accordance with the procedure laid own in the [Subordinate Offices Ministerial Staff (Direct Recruitment) Rules, 1975 as amended from time to time.] [For text portion of Rules, please See page No. 115 which is already supplied in the same volume.]