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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(d) in Bihar Gram Sabha (Co-ordination of meeting and Procedure for conduct) Rules, 2012

(d)"Gram Panchayat" means an institution of self-governance constituted for the rural area under Article 243 B of the Constitution of India and under Section 11 of the Act;