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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Uttar Pradesh - Subsection

Section 53(c) in U.P. Revenue Code (Amendment) Act, 2016

(c)in Hindi version, -
(i)in sub-section (3), for the words ^^cdk;s ds :i esa dh tk ldrh gSA the words ^^cdk;s ds :i esa dh tk;A shall be substituted;
(ii)in sub-section (5), for the words ^^vihy djsxk the words ^^vihy dj ldrk gS shall be substituted;
(iii)in sub-section (6), for the words and punctuation mark ^^gksxk] vkSj the words and punctuation mark ^^gksxkA shall be substituted;