Madhya Pradesh High Court
Kalu @ Arvind vs State Of M.P. on 17 September, 2019
Author: Rajeev Kumar Shrivastava
Bench: Rajeev Kumar Shrivastava
1 CRA-58-2010 The High Court Of Madhya Pradesh CRA-58-2010 (KALU @ ARVIND Vs STATE OF M.P.) 12 Gwalior, Dated : 17-09-2019 List this case alongwith CR.A.No.731/2009.
(RAJEEV KUMAR SHRIVASTAVA) JUDGE Monika MONIKA SHARMA 2019.09.19 14:54:32 +05'30'