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[Cites 0, Cited by 0] [Section 17(5)] [Section 17] [Entire Act]

State of Bihar - Subsection

Section 17(5)(i) in Bihar Government Servant's Conduct Rules, 1976

(i)No Government servant shall, save in the ordinary course of business with a bank or a public limited company, himself or through any member of his family or any person acting on his behalf:-