Kerala High Court
Ranjith Luis vs Hilda Ranjith on 21 February, 2018
Author: Alexander Thomas
Bench: Alexander Thomas
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR. JUSTICE ALEXANDER THOMAS
WEDNESDAY, THE 21ST DAY OF FEBRUARY 2018 / 2ND PHALGUNA, 1939
Tr.P(C).No. 173 of 2017
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TO TRANSFER OP 84/2015 OF FAMILY COURT, NEDUMANGAD TO FAMILY COURT,
THIRUVANANTHAPURAM.
......
PETITIONER:
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RANJITH LUIS, AGED 49 YEARS,
S/O.LUIS JOSEPH, RESIDING AT
KIZHAKKEVILAKAM HOUSE, NALUMUKKU,
KUDAPPANAKKUNNU VILLAGE, KUDAPPANAKKUNNU P.O.,
THIRUVANANTHAPURAM DISTRICT, PIN-695 005,
NOW WORKING AS MUNICIPAL AFFAIRS SUPERVISOR,
RAYYAN, DOHA-QATAR, REPRESENTED BY POWER OF
ATTORNEY HOLDER, JAMES LUIS, AGED 59 YEARS,
S/O.LUIS JOSEPH, RESIDING AT THENGUVILAKAM HOUSE,
NALUMUKKU, KUDAPPANAKKUNNU VILLAGE,
KUDAPPANAKKUNNU P.O., THIRUVANANTHAPURAM DISTRICT.
BY ADVS.SMT.TISSY ROSE K CHERIYAN
SMT.P.N.JALAJAMMA
RESPONDENT(S):
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1. HILDA RANJITH, D/O.JUSTIN DECRUZ,
AGED 41 YEARS, RESIDING AT
KIZHAKKEVILAKAM HOUSE, NALUMUKKU,
KUDAPPANAKKUNNU VILLAGE, KUDAPPANAKKUNNU P.O.,
THIRUVANANTHAPURAM DISTRICT, PIN-695 005.
2. KUMARI. MARY RINTA RANJITH,
D/O.HILDA RANJITH, AGED 18 YEARS,
RESIDING AT KIZHAKKEVILAKAM HOUSE, NALUMUKKU,
KUDAPPANAKKUNNU VILLAGE, KUDAPPANAKKUNNU P.O.,
THIRUVANANTHAPURAM DISTRICT, PIN-695 005.
3. KUMARI. RESHMA RANJITH,
D/O.HILDA RANJITH, AGED 14 YEARS,
RESIDING AT KIZHAKKEVILAKAM HOUSE, NALUMUKKU,
KUDAPPANAKKUNNU VILLAGE, KUDAPPANAKKUNNU P.O.,
THIRUVANANTHAPURAM DISTRICT, PIN-695 005.
REPRESENTED BY HER MOTHER THE
1ST RESPONDENT HEREIN.
THIS TRANSFER PETITION (CIVIL) HAVING BEEN FINALLY
HEARD ON 21-02-2018, THE COURT ON THE SAME DAY PASSED
THE FOLLOWING:
mbr/
Tr.P(C).No. 173 of 2017
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APPENDIX
PETITIONERS' ANNEXURES:
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ANNEXURE A1 : TRUE PHOTOCOPY OF THE PETITION O.P.NO.84/2015 OF NEDUMANGADU
FAMILY COURT.
ANNEXURE A2 : TRUE PHOTOCOPY OF THE PETITION O.P.502/2015 OF FAMILY COURT,
THIRUVANANTHAPURAM.
ANNEXURE A3 : TRUE PHOTOCOPY OF THE PETITION M.C.NO.2/2015 OF JFMC II,
THIRUVANANTHAPURAM.
RESPONDENTS' ANNEXURES: NIL
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/TRUE COPY/
P.S.TO JUDGE
mbr/
02.03.2018.
ALEXANDER THOMAS, J.
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Tr.P(C).No.173 Of 2017
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Dated this the 21st day of February, 2018.
ORDER
The prayer in this Transfer Petition (Civil) is as follows:
b