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Kerala High Court

Ranjith Luis vs Hilda Ranjith on 21 February, 2018

Author: Alexander Thomas

Bench: Alexander Thomas

        

 
IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                       PRESENT:

                   THE HONOURABLE MR. JUSTICE ALEXANDER THOMAS

            WEDNESDAY, THE 21ST DAY OF FEBRUARY 2018 / 2ND PHALGUNA, 1939

                              Tr.P(C).No. 173 of 2017
                              -----------------------

        TO TRANSFER OP 84/2015 OF FAMILY COURT, NEDUMANGAD TO FAMILY COURT,
                                THIRUVANANTHAPURAM.
                                       ......

PETITIONER:
----------

              RANJITH LUIS, AGED 49 YEARS,
              S/O.LUIS JOSEPH, RESIDING AT
              KIZHAKKEVILAKAM HOUSE, NALUMUKKU,
              KUDAPPANAKKUNNU VILLAGE, KUDAPPANAKKUNNU P.O.,
              THIRUVANANTHAPURAM DISTRICT, PIN-695 005,
              NOW WORKING AS MUNICIPAL AFFAIRS SUPERVISOR,
              RAYYAN, DOHA-QATAR, REPRESENTED BY POWER OF
              ATTORNEY HOLDER, JAMES LUIS, AGED 59 YEARS,
              S/O.LUIS JOSEPH, RESIDING AT THENGUVILAKAM HOUSE,
              NALUMUKKU, KUDAPPANAKKUNNU VILLAGE,
              KUDAPPANAKKUNNU P.O., THIRUVANANTHAPURAM DISTRICT.


              BY ADVS.SMT.TISSY ROSE K CHERIYAN
                      SMT.P.N.JALAJAMMA

RESPONDENT(S):
--------------

       1.     HILDA RANJITH, D/O.JUSTIN DECRUZ,
              AGED 41 YEARS, RESIDING AT
              KIZHAKKEVILAKAM HOUSE, NALUMUKKU,
              KUDAPPANAKKUNNU VILLAGE, KUDAPPANAKKUNNU P.O.,
              THIRUVANANTHAPURAM DISTRICT, PIN-695 005.

       2.     KUMARI. MARY RINTA RANJITH,
              D/O.HILDA RANJITH, AGED 18 YEARS,
              RESIDING AT KIZHAKKEVILAKAM HOUSE, NALUMUKKU,
              KUDAPPANAKKUNNU VILLAGE, KUDAPPANAKKUNNU P.O.,
              THIRUVANANTHAPURAM DISTRICT, PIN-695 005.

       3.     KUMARI. RESHMA RANJITH,
              D/O.HILDA RANJITH, AGED 14 YEARS,
              RESIDING AT KIZHAKKEVILAKAM HOUSE, NALUMUKKU,
              KUDAPPANAKKUNNU VILLAGE, KUDAPPANAKKUNNU P.O.,
              THIRUVANANTHAPURAM DISTRICT, PIN-695 005.
              REPRESENTED BY HER MOTHER THE
              1ST RESPONDENT HEREIN.


              THIS TRANSFER PETITION (CIVIL) HAVING BEEN FINALLY
              HEARD ON 21-02-2018, THE COURT ON THE SAME DAY PASSED
              THE FOLLOWING:

mbr/
Tr.P(C).No. 173 of 2017
-----------------------

                                  APPENDIX


PETITIONERS' ANNEXURES:
----------------------


ANNEXURE A1 :    TRUE PHOTOCOPY OF THE PETITION O.P.NO.84/2015 OF NEDUMANGADU
                 FAMILY COURT.

ANNEXURE A2 :    TRUE PHOTOCOPY OF THE PETITION O.P.502/2015 OF FAMILY COURT,
                 THIRUVANANTHAPURAM.

ANNEXURE A3 :    TRUE PHOTOCOPY OF THE PETITION M.C.NO.2/2015 OF JFMC II,
                 THIRUVANANTHAPURAM.


RESPONDENTS' ANNEXURES:     NIL
----------------------

                                                                /TRUE COPY/


                                                                P.S.TO JUDGE

mbr/
02.03.2018.

                            ALEXANDER THOMAS, J.
                       -----------------------------
                             Tr.P(C).No.173 Of 2017
                     ---------------------------------
                  Dated this the 21st day of February, 2018.


                                       ORDER

The prayer in this Transfer Petition (Civil) is as follows:

b