Supreme Court - Daily Orders
Principal Commissioner Of Income Tax ... vs M/S Adamine Construction Pvt. Ltd. on 14 September, 2018
Bench: Rohinton Fali Nariman, Indu Malhotra
ITEM NO.33 COURT NO.7 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 29917/2018
(Arising out of impugned final judgment and order dated 06-02-2018
in ITA No. 130/2018 passed by the High Court Of Delhi At New Delhi)
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)-1 Petitioner(s)
VERSUS
M/S ADAMINE CONSTRUCTION PVT. LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.124606/2018-CONDONATION OF DELAY
IN FILING)
Date : 14-09-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s) Mr. P.S. Narsimha, ASG
Mr. S. Guru Krishnakumar, Sr. Adv.
Ms. Anita Sahni, Adv.
Mr. Ritesh Kumar, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed.
Pending applications, if any, shall stand disposed of.
(MANAV SHARMA) (TAPAN KUMAR CHAKRABORTY) COURT MASTER (SH) Signature Not Verified BRANCH OFFICER Digitally signed by R NATARAJAN Date: 2018.09.17 17:06:49 IST Reason: