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[Cites 0, Cited by 0] [Section 184(2)] [Section 184] [Entire Act]

Union of India - Subsection

Section 184(2)(e) in The Tripura Land Revenue And Land Reforms Act, 1960

(e)the form in which a list under sub-section (3) of section AT or sub-section' (3) of section 170 may be prepared and the manner of publication of such list;