Section 13(1)(a) in The Maharashtra (Fruit Nurseries and Sale of Fruit Plants) (Regulation) Act, 1969
(a)to enter into any [fruit nursery or place of business where the fruit plants are sold] [These words were substituted for the words 'fruit nursery' by Maharashtra 18 of 1995, Section 9(a)(i).] and to inspect or examine the fruit plants therein;