Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Goa - Subsection Section 17(2) in The Goa, Daman and Diu Registration of Tourist Trade Act, 1982 (2)Any travel agent whose name is removed from the register under sub-section (1) shall forthwith cease to be a travel agent.
