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[Cites 0, Cited by 0] [Section 16(3)] [Section 16] [Entire Act]

State of Mizoram - Subsection

Section 16(3)(j) in Mizoram Cooperative Societies Act, 2006

(j)fixation of minimum involvement or performance required annually of each member vis-a-vis use of services financial commitment participation in meetings. in order to be eligible to exercise the rights of membership including the right to vote;