Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 203(2)] [Section 203] [Entire Act] State of Tamilnadu - Subsection Section 203(2)(b) in The Coimbatore City Municipal Corporation Act, 1981 (b)the cost of the metre, if any or such rent in respect thereof as may be fixed by the council; and