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State of Andhra Pradesh - Section

Section 11C in Andhra Pradesh Payment of Salaries and Pension and Removal of Disqualifications Act, 1953

11C. Books and Magazines Allowances.

- [Every member of the Legislative Assembly or the Legislative Council who does not hold any of the office referred to in sections 3,4,5,12-A and 12-B shall be entitled for Books and Magazines allowances of Rs.20,000/- for year upto Rs.1,00,000/- per term.] [Inserted by Act 12 of 2016.]