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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Gujarat - Subsection

Section 6(10) in Children's University Act, 2009

(10)to set up, conduct and promote, under the responsibility of the Centre of Research, various councils for research in subjects, as the follows:-
(i)synthesis of child-related knowledge-systems (Physical and medical);
(ii)synthesis of child-related knowledge-systems (Psychological and Cultural);
(iii)children's philosophy, children's psychology, children's science, children's technology;
(iv)children's rights, human rights, fundamental duties, ideal of human unity and futuristic visions;
(v)gifted children; physically and mentally challenged children;
(vi)national and international education;
(vii)multi-linguistic abilities in Indian and international languages;
(viii)children's literature and films; and
(ix)development of integral personality;