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[Cites 0, Cited by 0] [Section 117(3)] [Section 117] [Entire Act]

State of West Bengal - Subsection

Section 117(3)(iii) in The West Bengal Panchayat Act, 1957

(iii)to prohibit the members formally elected or appointed to a Gram Panchayat, Anchal Panchayat or Nyaya Panchayat, as the case may be, under this Act, from entering upon their duties.