Patna High Court - Orders
Ram Nath Yadav & Ors vs Gopal Yadav & Ors on 29 July, 2015
Author: Chakradhari Sharan Singh
Bench: Sharan Singh, Chakradhari Sharan Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Jurisdiction Case No. 1559 of 2015
In
SA No. 55 of 2011
======================================================
Ram Nath Yadav & Ors.
.... .... Petitioner/s
Versus
Gopal Yadav & Ors.
.... .... Respondent/s
======================================================
Appearance :
For the Petitioner/s : Mr. Bharat Bhushan, Adv.
For the Respondent/s :
======================================================
CORAM: HONOURABLE MR. JUSTICE CHAKRADHARI
SHARAN SINGH
ORAL ORDER
2 29-07-2015This is an application seeking restoration of S.A. No. 55 of 2011, which was dismissed for non-compliance of the peremptory order dated 02.04.2013.
In view of the averments made in the application, the same is allowed. Let S.A. No. 55 of 2011 be restored to its original file, subject to payment of Rs. 78/- as Court fee within a period of two weeks from today.
(Chakradhari Sharan Singh, J) Praveen-II/-
U