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Patna High Court - Orders

Ram Nath Yadav & Ors vs Gopal Yadav & Ors on 29 July, 2015

Author: Chakradhari Sharan Singh

Bench: Sharan Singh, Chakradhari Sharan Singh

                        IN THE HIGH COURT OF JUDICATURE AT PATNA
                                  Miscellaneous Jurisdiction Case No. 1559 of 2015
                                                         In
                                                 SA No. 55 of 2011
                     ======================================================
                     Ram Nath Yadav & Ors.
                                                                          .... .... Petitioner/s
                                                      Versus
                     Gopal Yadav & Ors.
                                                                         .... .... Respondent/s
                     ======================================================
                     Appearance :
                     For the Petitioner/s     : Mr. Bharat Bhushan, Adv.
                     For the Respondent/s     :
                     ======================================================
                     CORAM: HONOURABLE MR. JUSTICE CHAKRADHARI
                     SHARAN SINGH
                     ORAL ORDER

2       29-07-2015

This is an application seeking restoration of S.A. No. 55 of 2011, which was dismissed for non-compliance of the peremptory order dated 02.04.2013.

In view of the averments made in the application, the same is allowed. Let S.A. No. 55 of 2011 be restored to its original file, subject to payment of Rs. 78/- as Court fee within a period of two weeks from today.

(Chakradhari Sharan Singh, J) Praveen-II/-

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