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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Himachal Pradesh - Subsection

Section 26(2)(e) in Himachal Pradesh Board of School Education Act, 1968

(e)the conditions of [affiliation] [Substituted for the word 'recognisation' vide Act No. 15 of 1992.] of institutions for the purposes of admission to the privileges of the Board and framing of a School Education Code to ensure a minimum standard of efficient and uniform management of schools;