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Greater Bengaluru City Corporation -

Section 304 in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

304. lectures, seminars and conferences dedicated to heritage in the city.

Ownership not affected.-(1)Being listed as a heritage building requires theusage of the building to be in harmony with the conditions prescribed for, based on itsGrade and does not impose any restriction on the sale or purchase of such a buildingand does not require permission from the Corporation or Heritage Conservation