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State of Uttar Pradesh - Section

Section 15 in The U.P. Directorate of Education Ministerial Service Rules, 1983

15. Procedure for direct recruitment to the post of Routine Clerks.

- Recruitment to the post of Routine Clerks shall be made in accordance with the procedure laid down in the Subordinate Offices Ministerial Staff (Direct Recruitment) Rules, 1975 as amended from time to time.