Delhi High Court - Orders
Ram Asre vs State & Anr. & Ors on 11 September, 2023
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 2511/2023
RAM ASRE ..... Petitioner
Through: Mr. Ved Garg, Advocate
versus
STATE & ANR. & ORS. ..... Respondents
Through: Mr. Ajay Vikram Singh, APP with
Insp. Satish Kumar, VIP Security, SI
Prameet, PS Adarsh Nagar
Mr.Jatin Singh, Mr. Siddharth Singh
and Mr. Tushar Lamba, Advocates for
R-2 along with respondent No.2
CORAM:
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 11.09.2023 [The proceeding has been conducted through Hybrid mode]
1. The matter is taken up today as 8th September, 2023 was declared as a holiday on account of preparations for G-20 Summit, to be held on 9th& 10th September, 2023, vide Notification No.82/G-4/Genl.-I/DHC, dated 01.09.2023.
2. List on 24.11.2023.
TUSHAR RAO GEDELA, J SEPTEMBER 11, 2023/ms This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 18:15:52