Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Ram Asre vs State & Anr. & Ors on 11 September, 2023

Author: Tushar Rao Gedela

Bench: Tushar Rao Gedela

                                    $~21
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CRL.M.C. 2511/2023
                                                RAM ASRE                                                                        ..... Petitioner
                                                                                      Through:                 Mr. Ved Garg, Advocate

                                                                                      versus

                                                STATE & ANR. & ORS.                                                              ..... Respondents
                                                              Through:                                        Mr. Ajay Vikram Singh, APP with
                                                                                                              Insp. Satish Kumar, VIP Security, SI
                                                                                                              Prameet, PS Adarsh Nagar
                                                                                                              Mr.Jatin Singh, Mr. Siddharth Singh
                                                                                                              and Mr. Tushar Lamba, Advocates for
                                                                                                              R-2 along with respondent No.2

                                                CORAM:
                                                HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
                                                                                      ORDER

% 11.09.2023 [The proceeding has been conducted through Hybrid mode]

1. The matter is taken up today as 8th September, 2023 was declared as a holiday on account of preparations for G-20 Summit, to be held on 9th& 10th September, 2023, vide Notification No.82/G-4/Genl.-I/DHC, dated 01.09.2023.

2. List on 24.11.2023.

TUSHAR RAO GEDELA, J SEPTEMBER 11, 2023/ms This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 18:15:52