Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Meghalaya - Subsection

Section 2(a) in The Allotment of Government Residences (General Pool) Rules, 1990

(a)"allotment" means the grant of licence to occupy a residence in accordance with the provisions of these Rules;