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[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

State of Himachal Pradesh - Subsection

Section 39(2)(xviii) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(xviii)carry out publicity about the benefits of regulation, the system of transaction, facilities provided in the market yard etc. through various means such as poster, pamphlets, hoardings, cinema slides, film shows, group meetings, electronic media etc.; or through any other means considered more effective or necessary;