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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(i) in Tamil Nadu Official Language Act, 1956

(i)in Bills introduced in, or amendments thereto to be moved in, or Acts, passed by, Legislature of [State of Tamil Nadu] [Substituted for the expression 'State of Madras' by the Tamil Nadu Adaptation of Laws Order, 1969, as amended by the Tamil Nadu Adaptation of Laws (Second Amendment), Order, 1969.];