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[Cites 0, Cited by 0] [Section 230(2)] [Section 230] [Entire Act]

State of Uttar Pradesh - Subsection

Section 230(2)(k) in The U.P. Zamindari Abolition and Land Reforms Act, 1950

(k)[ the guidance of Courts and officers in suits, applications and other proceedings under and generally in all matters connected with the enforcement of this Chapter; and] [Substituted by U.P. Act No. 12 of l965.]