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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(5) in RIICO Industrial Areas (Prevention of Unauthorized Development and Encroachment) Rules, 2003

(5)A copy of the report shall also be sent to the Managing Director for his information, as early as possible, after the inspection or search is completed.