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[Cites 0, Cited by 0] [Section 44(3)] [Section 44] [Entire Act]

State of Uttar Pradesh - Subsection

Section 44(3)(i) in U.P. Contract Labour (Regulation and Abolition) Rules, 1975

(i)A portion of the dining hall and service counter shall be partitioned off and reserved for women workers, in proportion to their number.