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[Cites 0, Cited by 0] [Section 95(1)] [Section 95] [Entire Act]

State of Gujarat - Subsection

Section 95(1)(iii) in Gujarat Public Trusts Act, 2011

(iii)the return showing break up details of change reports decided by the Deputy or Assistant Charity Commissioners during the quarter, the details of change reports pending at the end of the quarter and the reasons for such pendency;