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[Cites 0, Cited by 0] [Section 4(5)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(5)(b) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(b)elected members, who shall be chosen by direct election from the territorial constituencies in the Panchayat area and for this purpose the Panchayat area shall be divided into territorial constituencies in such manner that, so far as practicable, each territorial constituency shall have a population of two thousand :]