Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Punjab - Subsection Section 20(2) in Punjab Privately Managed Recognised Aided Schools Retirement Benefits Scheme, 1992 (2)The date of switching over for the existing employees to General Provident Fund shall be fixed by the Director. The Managing Committee shall maintain the General Provident Fund Account.
