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[Cites 0, Cited by 0] [Section 155] [Entire Act]

State of Uttar Pradesh - Subsection

Section 155(c) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(c)in case of pile driver is required to be erected in dangerous proximity to an electrical conductor all necessary precautions are taken to ensure safety;