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State of Madhya Pradesh - Section

Section 26 in The M.P. Sthaniya Nidhi Sampariksha Niyam, 1974

26. Method of service of notices to call for explanation.

- In order to call for an explanation under sub-section (1) of Section 10 the Director, may serve a notice on the person concerned. The notices shall be sent to the person on whom it is to be served by registered post or where his address cannot be ascertained it shall be sent for service to the Collector who shall cause it to be served either by tendering or delivering a copy thereof, or if service in this manner cannot be made, by affixing a copy thereof at the last known place of residence on whom it is to be served.