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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Bihar - Subsection

Section 11(3) in Bihar Gram Sabha (Co-ordination of meeting and Procedure for conduct) Rules, 2012

(3)The BDO shall also ensure that discussion on all subjects mentioned in rule 9 of this Rules and section 7 and 9 of the Act are fully discussed in the Gram Sabha and the proceeding is recorded, accordingly. The BDO or the Supervisor attending the meeting shall sign the proceedings before his departure.