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[Cites 0, Cited by 0] [Section 33ABA(4)] [Section 33ABA] [Entire Act]

Union of India - Subsection

Section 33ABA(4)(d) in The Income Tax Act, 1961

(d)any new machinery or plant to be installed in an industrial undertaking for the purposes of business of construction, manufacture or production of any article or thing specified in the list in the Eleventh Schedule.