Supreme Court - Daily Orders
M/S Gee Diamond Steels Pvt Ltd vs Cce & Service Tax, Jaipur-I on 6 January, 2014
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ITEM NO.66 COURT NO.3 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. No.1 in
Petition(s) for Special Leave to Appeal (Civil) No(s).33998/2013
(From the judgement and order dated 04/10/2013 in DBCEA No.13/2013 of the
HIGH COURT OF RAJASTHAN AT JAIPUR)
M/S GEE DIAMOND STEELS PVT LTD. Petitioner(s)
VERSUS
CCE & SERVICE TAX, JAIPUR-I & ANR. Respondent(s)
(For modification of Court’s Order dated 31.10.2013 and
office report)
Date: 06/01/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE H.L. DATTU
HON’BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s) Mr. Alok Yadav,Adv.
Mr. Amar Pratap Singh,Adv.
Mr. Rajesh Kumar,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Application for modification is rejected.
(A.S. BISHT) (VINOD KULVI)
A.R.-CUM-P.S. ASSTT. REGISTRAR